SUBHASH BHIMRAO GAVSANE Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) HEARD learned counsel for the petitioner and learned APP for the State.

(2.) BY this writ petition, the petitioner is challenging the order/letter dated 22.10.2008, bearing Outward No.1875/08 issued by the Police Sub Inspector, Madha Police Station, Madha, Dist-Solapur. The petitioner is also seeking direction to the police station to register an offence against the officers of the co-operative department, named in the complaints dated 20.5.08, 27.508, 29.5.08, 14.8.08 and 23.9.08 and take action against them in accordance with law.