(1.) The petitioners Advocate is allowed to amend the petition for adding name of the respondent No.7 as 'Sunanda Kiran Sabale'. Amendment be carried out forthwith.
(2.) Heard.
(3.) Rule, Rule made returnable forthwith. With consent of the parties, petition is taken up for final hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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