(1.) HEARD.
(2.) BY this application, the applicant seeks pre-arrest bail in connection with C.R. No.450 of 2009 registered at Mohol Police Station, District Solapur for an alleged offence punishable under section 306, 323 and 34 of the I.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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