CHINNAJI BHIMAYYA NALBOGA Vs. NANAJI SITARAM SHAMKULE

Referred Judgements :-

GORE LAL SHAKYA VS. MAHARAJ SINGH YADAV AND OTHERS [REFERRED TO]
GANESH PRASAD RAMPRASAD VS. DAMAYANTI W/O GANESH PRASAD [REFERRED TO]
MOHAN RAJ VS. SURENDRA KUMAR TAPARIA [REFERRED TO]
KAPRA MAZDOOR EKTA UNION VS. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLSLTD [REFERRED TO]
UMESH CHALLIYIL VS. K P RAJENDRAN [REFERRED TO]
CHATURBHUJ CHUNNILAL VS. ELECTION TRIBUNAL KANPUR [REFERRED TO]
COMRADE KALLAPPA LAXMAN MALABADE VS. PRAKASH KELLAPPA AWADE [REFERRED TO]
RAJENDRA VITHAL RAUT VS. GANGADHAR DILIP SOPAL [REFERRED TO]