(1.) HEARD.
(2.) THE applicant herein seeks bail, after the same has been refused to him, by Order dated 16-4-2010 of the learned N.D.P.S. Court, Mapusa.
(3.) THE sequence of events as can be gathered from the reply filed and the record of investigation is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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