REGENT COMPUTRONICS PVT. LTD.

AIRES RODRIGUES Appellant

V/S

STATE Respondents

Referred Judgements :-

HINDUSTAN LEVER LIMITED VS. ASHOK VISHNU KATE [REFERRED TO]
SAKIRI VASU VS. STATE OF U P [REFERRED TO]
DABUR INDIA LTD VS. K R INDUSTRIES [REFERRED TO]
MAHESH KUMAR VS. STATE [REFERRED TO]
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD VS. PRADEEP WAKHARIYA [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) This revision is directed against order dated 26/03/2010 of the learned Additional Sessions Judge, Panaji, by which the learned Additional Sessions Judge has allowed to convert an appeal filed into a revision.

(3.) Some bare facts are required to be stated to dispose of this revision petition.

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AIRES RODRIGUES Vs. STATE

Referred Judgements :-

JUDGEMENT

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