SANJAY ATMARAM GAIKWAD Vs. STATE OF MAHARASHTRA

Referred Judgements :-

JOHN LOCUS AND ANR. V/S. ADDITIONAL CHIEF MECHANICAL ENGINEER,S.C. RAILWAYS & ORS. [REFERRED TO]
KULDIP CHAND V/S. UNION OF INDIA [REFERRED TO]
AJIT BABU & ORS. V/S. UNION OF INDIA & ORS.,1997 6 SCC [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]