LAWS(BOM)-2000-7-101

SUJATA DAMODAR KAKULE Vs. STATE OF GOA

Decided On July 05, 2000
SUJATA DAMODAR KAKULE Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) RULE.

(2.) RESPONDENT No. 3 has filed affidavit. Respondent No. 2 has also filed affidavit.

(3.) HEARD forthwith.