REGENT COMPUTRONICS PVT. LTD.

VISHAL VINAYAK BHENDE Appellant

V/S

DEAN,GOA MEDICAL COLLEGE Respondents

Referred Judgements :-

D.N.CHANCHALA V. THE STATE OF MYSORE [REFERRED TO]
D.P.JOSHI V. STATE OF MADHYA BHARAT [REFERRED TO]
DR.RAKESH RAVI V. THE DEAN,GOA MEDICAL COLLEGE [REFERRED TO]
JAGADISH SARAN VS. UNION OF INDIA [REFERRED TO]
STATE OF RAJASTHAN VS. ASHOK KUMAR GUPTA [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY UNIVERSITY OF BOMBAY STATE OF MAHARASHTRA DR GAYATRI AGARWAL DR SACHIN D KULKARNI VS. THUKRAL ANJALI DEOKUMAR:ANJALI DEOKUMAR THUKRAL:THUKRAL ANJALI DEOKUMAR:STATE OF MAHARASHTRA [REFERRED TO]
SANJAY AHLAWAT VS. MAHARISHI DAYAN AND UNIVERSITY ROHTAK [REFERRED TO]
ANANT MADAAN BHARATB DUA NANDITA KALRA SHALINIJAIN VS. STATE OF HARYANA [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. STATE OF KARNATAKA [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
PARAG GUPTA VS. UNIVERSITY OF DELHI [REFERRED TO]
ARVIND LAXMANRAO KINGE VS. STATE OF MAHARASHTRA URBAN DEVELOPMENT PUBLIC HEALTH AND HOUSING DEPARTMENT BOMBAY 32 [REFERRED TO]
GAURISH V NAIK GAUNEKAR VS. STATE OF GOA [REFERRED TO]
ARCHAN MARIAN DMELLO VS. DEAN GOA CENTRAL COLLEGE BAMBOLIM [REFERRED TO]

JUDGEMENT

(1.) BOTH these writ petitions are being disposed of by this common judgment and order, as in both these writ petitions the facts, the grounds for assailing the validity of the Rules as also the prayers are common.

(2.) IN Writ Petitions No. 303/2000, the petitioner, Dr. Vishal Vinayak Bhende has challenged the constitutional validity of Rules III (2) (a) and III (2) (b) and III (3) of the Admission of Post Graduate Degree Courses of Goa University at Goa Medical College Rules, 1998 (PG Admission Rules, 1998, for short ).

(3.) IN Writ Petition No. 349/2000, the petitioner has challenged the constitutional validity of Rule 3 (2) of the Goa (Admission to Post Graduate Diploma Courses of Goa University at Goa Medical College) Rules, 1999 (Diploma Admission Rules, for short ).

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VISHAL VINAYAK BHENDE Vs. DEAN GOA MEDICAL COLLEGE

Referred Judgements :-

JUDGEMENT

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