(1.) RULE. Returnable forthwith. Heard both sides.
(2.) THE petitioner approached this Court by way of this writ petition with the following prayers.
(3.) THE facts in nutshell for the purposes of this writ petition can be stated thus:---
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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