DUSHYANT D ANJARIA Vs. WALL STREET FINANCE LIMITED

JUDGEMENT

(1.) RULE. Returnable forthwith.

(2.) MRS. Shakuntala Joshi, Advocate waives service for first respondent. Mrs. U. V. Kejriwal, A. P. P. waives service for respondent No. 2.

(3.) BY consent of the learned Counsel for the parties, the criminal writ petition is being disposed of finally at this stage.