COMMITTEE OF MANAGEMENT EKBAL INTER COLLEGE SOORATPUR JAUNPUR Vs. JOINT DIRECTOR OF EDUCATION VARANASI

JUDGEMENT

(1.) Heard Shri A. P. Sahai, learned counsel appearing for the respondent-appellants. Dr. R. G. Padia. learned Senior Advocate. appearing for the petitioner-respondent Nos. 3 and 4 and Shri Vinay Malviya, learned standing counsel of the State of U. P.. representing the respondent Nos1 and 2.

(2.) By his order and judgment dated 17th August, 1999, under appeal, the learned single Judge has directed the Director of Education (Secondary) U. P., Camp Office at Lucknow, to nominate an officer other than the present incumbent of the office of Joint Director of Education, namely, Shri Basdev Prasad for deciding the dispute relating to the management of Ekbal Inter College, Sooratpur, Pesara, District Jaunpur.

(3.) Under sub-section (7) of Section 16A of the U. P. Intermediate Education Act, 1921 (hereinafter called the 'Act'), the power to decide the dispute in respect to the management of institution vests in the Regional Deputy Director of Education.