LAWS(ALL)-1999-4-201

SUNANDA CHOUDHARI Vs. DISTRICT INSPECTRESS OF SCHOOLS VARANASI

Decided On April 22, 1999
SUNANDA CHOUDHARI Appellant
V/S
DISTRICT INSPECTRESS OF SCHOOLS, VARANASI Respondents

JUDGEMENT

(1.) The dispute herein is relating to post of Principal in Bipin Bihari Chakravarty Inter College, Ramapura, Varanasi.

(2.) The case made out in the present writ petition in substance is that the petitioner was appointed as Assistant Teacher in L.T. Grade on 20.7.1973 and was promoted to the post of Lecturer in Economics in the said Institution. As regards the date of effect of the said promotion, the petitioner contends that the same is effective from 1.7.1990 although such promotion was given on 18.12.1991. The respondent No. 5 was absorbed as a reserved pool teacher in the post of Lecturer in the said institution in the year, 1978. It has been contended by the petitioner that against the vacancy in the post of Principal, the U. P. Secondary Education Service Commission advertised in December, 1996 and in respect thereof, only respondent No. 5 was interviewed and thus she was selected for the said post. For cancelling the said interview in respect of the post of Principal in the said institution and for issuing Interview letter to the petitioner and for other reliefs, the present writ petition was filed.

(3.) On 11.4.1997, a interim order was passed on the said writ petition directing that the question of seniority and appointment as Principal shall be subject to decision of this writ petition.