SEEMA SRIVASTAVA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD

JUDGEMENT

(1.) This petition was filed and taken up on 17th April, 1999. Learned counsel appearing on behalf of all the respondents (Respondent Nos. 1, 2 and 3) was granted time to seek instruction and produce relevant answer book of the petitioner pertaining to B.Sc. Part 1, 1997 Examination back paper of Organic and Household Chemistry. Court directed the case to be listed on 6th May. 1999. It is not clear as to what happened on 6.5.1999. as there is nothing on the order-sheet of the case. On 27th August, 1999, again respondents' counsel prayed for time and Court directed the case to be listed on 9th September, 1999 in order to enable learned counsel for the respondents to comply with the aforementioned order dated 17th April. 1999.

(2.) On 9th September, 1999, case was directed to be listed on 13th September. 1999. on the request of learned counsel representing University. On 13th September, 1999, case was listed before Hon'ble Yatindra Singh, J. Case was directed to be paced before the Hon'ble Chief Justice for nomination of Bench.

(3.) The Hon'ble the Chief Justice has nominated this bench on 15th September, 1999.