LAWS(ALL)-1999-7-114

JAGDEO SINGH CHAUHAN Vs. DISTRICT INSPECTOR OF SCHOOLS

Decided On July 08, 1999
JAGDEO SINGH CHAUHAN Appellant
V/S
DISTRICT INSPECTOR OF SCHOOLS Respondents

JUDGEMENT

(1.) Since the facts of both these cases are inter-connected with the consent of the parties, both these writ petitions are taken up together.

(2.) Mr. Ranbir Singh, learned Counsel appears on behalf of Mr. Jagdeo Singh Chauhan in writ petition No. 16217 of 1997. Mr. K.N. Saxena appears for the Committee of Management being respondent No. 2 in writ petition No. 16217 of 1997. Mr. A.K. Yadav appears on behalf of U.P. Secondary Education Service Commission. Dr. I.R. Singh appears on behalf of Mr. Suresh Kumar Jain, petitioner No. 2 in writ petition No. 34982 of 1997.

(3.) I have heard all the Counsel at length who had addressed the Court on the merits of both the writ petitions.