COMMITTEE OF MANAGEMENT ABDUS SALAM MUSLIM GIRLS INTER COLLEGE BHATTEE Vs. DISTRICT INSPECTOR OF SCHOOLS II MORADABAD

JUDGEMENT

(1.) This case as fresh has come up by nomination by the Hon'ble the Chief Justice.

(2.) Respondent No. 2, appeared as 'Caveator' and has filed counter-affidavit in the writ petition. Petitioner has filed rejoinder-affidavit to it.

(3.) All the respondents are represented. Standing counsel does not propose to file counter-affidavit as the question raised by the petitioner is based on interpretation of statutory provisions.