LAWS(ALL)-1999-9-148

NATH SONKAR Vs. STATE OF U P

Decided On September 14, 1999
NATH SONKAR Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) B. K. Rathi, J. Heard SriRAJESH GUPTA,learned Counsel for the petitioners and the A. G. A.

(2.) PAPPU alias Umesh Sonkar is an accused in a murder trial in Crime No. 287 of 1999, under Sections 147,148,149,302 and 307, IPC, Police Station George Town, District Allahabad.