OM PRAKASH PANDEY Vs. DISTRICT MAGISTRATE AZAMGARH

JUDGEMENT

(1.) Petitioner has filed this petition seeking a writ of mandamus for an innocuous relief to the effect that this case, which is pending before respondent No. 2 may be decided.

(2.) Who can say, a case filed before a Court is not to be decided? The million dollar question is in what manner' and 'how' the said object is to be achieved within the prevailing system and set-up. Efficiency of a system/organisation, anywhere in the world, depends upon the people involved in the system. Even the finest system will fall if the people manning do not possess required talent and have the requisite desire to achieve an object or goal.

(3.) Above all need of proper environment (which can be achieved only by nurturing requisite culture) cannot be undermined.