LAWS(ALL)-1979-2-70

SUNDAR Vs. SOBHAN

Decided On February 12, 1979
SUNDAR Appellant
V/S
Sobhan Respondents

JUDGEMENT

(1.) This is an appeal against the judgment dated 22-11-1962, passed by the Additional Civil Judge, Jaunpur.

(2.) The respondents have not put in appearance in this appeal.

(3.) Learned counsel for the appellants has been heard.