SATTAR Vs. STATE OF U.P.

Referred Judgements :-

DALIP SINGH V. STATE OF PUNJAB [REFERRED TO]
MODAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF M.P. VS. BADARI YADAV AND ANOTHER [REFERRED TO]
RAMANAND YADAV VS. PRABHU NATH JHA [REFERRED TO]
PRITHVI (MINOR) V. MAM RAJ [REFERRED TO]
SURENDRA PASWAN VS. STATE OF JHARKHAND [REFERRED TO]
YOGESH SINGH V. MAHABEER SINGH [REFERRED TO]
JUGENDRA SINGH VS. STATE OF U.P. [REFERRED TO]
ANIL SHAMRAO SUTE AND ANOTHER VS. STATE OF MAHARASTRA [REFERRED TO]
DALIP SINGH VS. STATE OF PUNJAB [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
TORI SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
K CHINNASWAMY REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
RADHA KISHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
DARYA SINGH VS. STATE OF PUNJAB [REFERRED TO]
NIHAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
JAFFAR HUSSAIN DASTAGIR VS. STATE OF MAHARASHTRA [REFERRED TO]
RAGHUBIR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
GULI CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
RAZIK RAM VS. JASWANT SINGH CHOUHAN [REFERRED TO]
DALBIR KAUR DALBIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
PIARA SINGH VS. STATE OF PUNJAB [REFERRED TO]
HARI OBULA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SHAKTI PATRA VS. STATE OF WEST BENGAL [REFERRED TO]
EARABHABRAPPA ALIAS KRISHNAPPA VS. STATE OF KARNATAKA [REFERRED TO]
AHER PITHA VAJSHI VS. STATE OF GUJARAT [REFERRED TO]
TRANSPORT COMMISSIONER ANDHRA PRADESH HYDERABAD VS. S SARDAR ALI BUS OWNER HYDERABAD AND [REFERRED TO]
STATE OF UTTAR PRADESH VS. M K ANTHONY [REFERRED TO]
PATTIPATI VENKAIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF HARYANA VS. PREM CHAND [REFERRED TO]
SHAMSHUL KANWAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
KARTIK MALHAR VS. STATE OF BIHAR [REFERRED TO]
HARI SHANKER SUBHASH CHAND VS. STATE OF UTTAR PRADESH :SHIAM BEHARI [REFERRED TO]
STATE OF RAJASTHAN VS. BHUP SINGH [REFERRED TO]
SURENDRA NARAIN ALIAS MUNNA PANDEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
GEORGE VS. STATE OF KERALA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JEET SINGH [REFERRED TO]
STATE OF RAJASTHAN VS. TEJA RAM [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM [REFERRED TO]
HUKAM SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
HUKAM SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE GOVERNMENT OF NCT OF DELHI VS. SUNIL [REFERRED TO]
STATE OF RAJASTHAN VS. HANUMAN [REFERRED TO]
SANJAY KAKA VS. STATE NATIONAL CAPITAL TERRITORY OF DELHI [REFERRED TO]
ANIL RAI VS. STATE OF BIHAR [REFERRED TO]
STATE OF MAHARASHTRA VS. BHARAT FAKIRA DHIWAR [REFERRED TO]
ALLARAKHA K MANSURI VS. STATE OF GUJARAT [REFERRED TO]
LALLAN RAI VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. JAGDEO [REFERRED TO]
BANTIL ALIAS GUDDU VS. STATE MADHYA PRADESH [REFERRED TO]
BIKAU PANDEY VS. STATE OF BIHAR [REFERRED TO]
DHANAJ SINGH ALIAS SHERA VS. STATE OF PUNJAB [REFERRED TO]
MAIN PAL VS. STATE OF HARYANA [REFERRED TO]
STATE OF UTTAR PRADESH VS. DEVENDRA SINGH [REFERRED TO]
ANIL SHARMA VS. STATE OF JHARKHAND [REFERRED TO]
YAKUB ISMAILBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
RAM KISHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF U P VS. SHEO SANEHI [REFERRED TO]
NIRMAL SINGH VS. STATE OF BIHAR [REFERRED TO]
RAMA SHISH RAI VS. JAGDISH SINGH [REFERRED TO]
STATE OF M P VS. PALTAN MALLAH [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [REFERRED TO]
STATE OF PUNJAB VS. HAKAM SINGH [REFERRED TO]
STATE OF U P VS. KISHANPAL [REFERRED TO]
GOVINDARAJU VS. STATE OF KARNATAKA [REFERRED TO]
ABU THAKIR VS. STATE INSPECTOR OF POLICE TAMIL NADU [REFERRED TO]
BIPIN KUMAR MONDAL VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF U P VS. KRISHNA MASTER [REFERRED TO]
BHAGALOO LODH VS. STATE OF U P [REFERRED TO]
SEWAK S O RAM DEEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
NAURANGI LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
NATARAJAN VS. UNION TERRITORY OF PONDICHERRY [REFERRED TO]
DAHARI VS. STATE OF U.P [REFERRED TO]
RAJU @ BALACHANDRAN VS. STATE OF TAMIL NADU [REFERRED TO]
GANGABHAVANI VS. RAYAPATI VENKAT REDDY [REFERRED TO]
SUKHWINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
JODHAN VS. STATE OF M P [REFERRED TO]
VIJENDRA SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAJAGOPAL VS. MUTHUPANDI ALIAS THAVAKKALAI AND OTHERS [REFERRED TO]
SHAM SINGH VS. STATE OF HARYANA [REFERRED TO]