LAWS(ALL)-2019-8-234

SHRAWAN KUMAR Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION

Decided On August 21, 2019
SHRAWAN KUMAR Appellant
V/S
UTTAR PRADESH PUBLIC SERVICE COMMISSION Respondents

JUDGEMENT

(1.) Process of recruitment has been initiated pursuant to an advertisement published by U.P. Public Service Commission being Advertisement No. 4 of 2014-2015, whereby different posts are advertised. This Court in the present petition is concerned with 373 posts of Assistant Statistical Officer (General Recruitment), included in the advertisement. The advertisement is Annexure-1 to the writ petition and the qualification required for the post has been specified.

(2.) It would be necessary to reproduce the qualification at the very outset:-

(3.) The dispute which has given rise to filing of this writ petition is with regard to the second qualification i.e. 'O' level diploma in computer awarded by the DOEACC Society or atleast one year diploma in Computer Science from any recognised University/ institution.