LAWS(ALL)-2019-12-325

ASHOK KUMAR Vs. NAVED MAIN @ MASOOD ALI KHAN

Decided On December 11, 2019

ASHOK KUMAR Appellant

V/S

Naved Main @ Masood Ali Khan Respondents

Referred Judgements :-

GHUREY LAL VS. STATE OF U P [REFERRED TO]
STATE OF RAJASTHAN VS. NARESH ALIAS RAM NARESH [REFERRED TO]
ARULVELU VS. STATE [REFERRED TO]

JUDGEMENT

(1.) None has appeared from the side of appellant despite sufficient service.

(2.) Heard G. P. Singh, learned A. G. A. for the State.

(3.) This Appeal was admitted on 24. 02. 1984 by this Court.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.