COMMITTEE OF MANAGEMENT BUDHIYA MAI BANWARI SANSKRIT Vs. STATE OF U.P. THRU THE SECY SECTT EDU. CIVIL SECTT LKO

JUDGEMENT

(1.) Heard learned counsel for the petitioner.

(2.) This petition has been filed by the petitioner-Committee of Management of Budhiya Mai Banwari Sanskrit Vidyapith, Molanapur Ganjariya, District Pratapgarh through its Manager Bindhyawasini Prasad Misra, challenging the order dated 16.8.2011 passed by the Secretary, U.P. Intermediate Sanskrit Education Board, respondent no.2.

(3.) It has been submitted by the learned counsel for the petitioner that the institution Budhiya Mai Banwari Sanskrit Vidyapith, Molanapur Ganjariya, District Pratapgarh was being run by a trust, which is running three Sanskrit education institutions, one is situated at Varanasi, the other is situated at Phoolpur, Allahabad and third one was situated at village Molanapur Ganjariya, District Pratapgarh. The trust itself is registered in the office of the Registrar, Firms, Societies and Chits, Varanasi since 1964 and has been renewed from time to time. It has been submitted that the Sanskrit Vidyapith was established in 1976 for imparting education in Sanskrit from Prathma to Uttar Madhyama i.e. from Classes 6 to 12 and has been recognized by Sampoornand Sanskrit Vishwavidyalaya, Varanasi. Initially, there was one Principal by the name of Sri Harihar Prasad, who died in 2001. The senior most teacher of the institution Sri Ram Niwas Tiwari was asked to officiate as Headmaster.