(1.) Heard Sri Sanjeev Kumar Sharma, learned counsel for applicant and learned AGA for State of U.P.
(2.) This is an application seeking cancellation of bail granted to respondent- 2, namely, Asha Goel passed by another Bench of this Court vide order dated 30.11.2015 in Criminal Misc. Bail Application No. 41767 of 2015 arising out of Case Crime No. 76 of 2015, under Sections 323 , 406 , 420 , 467 , 468 , 504 , 506 IPC, Police Station Nagirabad, District Kanpur Nagar.
(3.) It is contended that accused-respondent-2 has not cooperated with trial and, therefore, proceedings of trial are in snail's pace.