VIDYAWATI AND ANOTHER Vs. RAM JANKI AND OTHERS

Referred Judgements :-

SHAILENDRA NARAYAN BHANJA DEO VS. STATE OF ORRISA [REFERRED TO]
NAGUBAI AMMAL VS. B. SHARMA RAO [REFERRED TO]
BANARASI DAS V. KANSI RAM [REFERRED TO]
MENAKURU DASARATHARAMI REDDI AND ANOTHER VS. DUDDUKURU SUBBA RAO AND OTHERS [REFERRED TO]
DEOKI NANDAN VS. MURLIDHAR AND OTHERS [REFERRED TO]
TILKAYAT SRI GOVINDLALJI MAHARAJ VS. STATE OF RAJASTHAN AND OTHERS [REFERRED TO]
BHOOP SINGH VS. RAM SINGH MAJOR AND OTHERS [REFERRED TO]
BHOOP SINGH VS. RAM SINGH MAJOR AND OTHERS [REFERRED TO]
MADAN LAL PHULCHAND JAIN VS. STATE OF MAHARASHTRA AND OTHERS [REFERRED TO]
PRATAP SINGH JI N. DESAI VS. DEPUTY CHARITY COMMISSIONER GUJARAT AND ANOTHER [REFERRED TO]
KULDEEP CHAND AND ANOTHER VS. ADVOCATE GENERAL TO GOVERNMENT OF H.P. AND OTHERS [REFERRED TO]
MALAYAMMAL VS. A. MALAYALAM PILLAI [REFERRED TO]
NARENDRA GOPAL VIDYARTHI VS. RAJAT VIDYARTHI [REFERRED TO]
M. APPALA RAMANUJACHARYULA VS. M. VENKATANARASIMHACHARYULU AND OTHERS [REFERRED TO]
SHASHIDHAR VS. ASHWINI UMA MATHOD [REFERRED TO]
SHYAM NARAIN PRASAD VS. KRISHNA PRASAD [REFERRED TO]
SHASHIDHAR VS. ASHWINI UMA MATHAD [REFERRED TO]
K.S. PALANISAMI (DEAD) THROUGH LEGAL REPRESENTATIVES VS. HINDU COMMUNITY IN GENERAL AND CITIZENS OF GOBICHETTIPALAYAM AND OTHERS [REFERRED TO]