ATUL KUMAR SINGH Vs. STATE OF U. P.

Referred Judgements :-

CHINNAPPA REDDY,J. FOLLOWED RIDGE VS. BALDWIN [REFERRED TO]
MOHD. SARTAJ VS. STATE OF U.P. [REFERRED TO]
GULAM RASOOL LONE VS. STATE OF JAMMU & KASHMIR [REFERRED TO]
M/S ANAND BUTTONS LTD. ETC. VS. STATE OF HARYANA AND OTHERS [REFERRED TO]
MATAJOG DOBEY NAND RAM AGARWALA VS. H C BHARI:H C BHARI [REFERRED TO]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
J P KULSHRESTHA VS. CHANCELLOR ALLAHABAD UNIVERSITY [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
P K RAMACHANDRA IYER DR Y P GUPTA DR T S RAMAN OM PRAKASH KHAUDHURI VS. UNION OF INDIA [REFERRED TO]
DISTRIBUTORS BARODA PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
KESHAV CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
PRIT SINGH VS. S K MANGAL [REFERRED TO]
SYED KHALID RIZVI OTHERS KRISHNA BEHARI SRIVASTAVA RAMESH PRASAD SINGH OTHERS VS. UNION OF INDIA [REFERRED TO]
REKHA CHATURVEDI VS. UNIVERSITY OF RAJASTHAN [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHYAMA PARDHI [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P VS. K B N VISWESHWARA RAO [REFERRED TO]
ARUN TEWARI VS. ZILA MANSAVI SHIKSHAK SANGH [REFERRED TO]
UPEN CHANDRA GOGOI VS. STATE OF ASSAM [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. MANSOOR ALI KHAN [REFERRED TO]
BHANU PRASAD PANDA VS. CHANCELLOR SAMBALPUR UNIVERSITY [REFERRED TO]
STATE OF KARNATAKA VS. VISHWABARATHI HOUSE BUILDING CO OPERATIVE SOCIETY [REFERRED TO]
YOGESH KUMAR VS. GOVERNMENT OF NTC DELHI [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
LALIT MOHAN PANDEY VS. POORAN SINGH [REFERRED TO]
NIRMAL JEET KAUR VS. STATE OF MADHYA PRADESH [REFERRED TO]
ANAND BUTTONS LTD VS. STATE OF HARYANA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. BHANU LODH [REFERRED TO]
MANGAL PRASAD MISHRA VS. NARVEDSHWAR MISHRA [REFERRED TO]
SEC A P PUBLIC SERVICE COMMISSION VS. B SWAPNA [REFERRED TO]
BINOD KUMAR GUPTA VS. RAM ASHRAY MAHOTO [REFERRED TO]
K K BHALLA VS. STATE OF M P [REFERRED TO]
KASTHA NIWARAK G S S MARYADIT INDORE VS. PRESIDENT INDORE DEVLOPMENT AUTHORITY [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
NATIONAL FERTILIZER LTD VS. SOMVIR SINGH [REFERRED TO]
MAYURAM SUBRAMANIAN SRINIVASAN VS. C B I [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. SAJAL KUMAR ROY [REFERRED TO]
POST MASTER GENERAL KOLKATA VS. TUTU DAS [REFERRED TO]
K MANJUSREE VS. STATE OF A P [REFERRED TO]
PRAMOD KUMAR VS. U P SECONDARY EDUCATION SERVICES COMMISSION [REFERRED TO]
TELECOM DISTRICT MANAGER VS. KESHAB DEB [REFERRED TO]
MAHARAJ KRISHAN BHATT VS. STATE OF JANDK [REFERRED TO]
UNION OF INDIA VS. DHARAM PAL [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
STATE OF M P VS. MD ABRAHIM [REFERRED TO]
RAMESH KUMAR VS. HIGH COURT OF DELHI [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
AJAY SINGH VS. STATE OF U P [REFERRED TO]