PIYUSH BHATTACHARYA Vs. SAMAJ SANGATHAN

Referred Judgements :-

HARI SHANKAR KUSHWAHA AND OTHERS V. STATE OF U.P . THRU SECRETARY REVENUE DEPTT.,LUCKNOW AND OTHERS [REFERRED TO]
RAM KUMAR GOYEL AND OTHERS VS. BHUWAN SINGH PRADHAN [REFERRED TO]
MAHESH YADAV AND ANOTHER VS. RAJESHWAR SINGH AND OTHERS [REFERRED TO]
ADI PHEROZSHAH GANDHI VS. H M SEERVAI ADVOCATE GENERAL OF MAHARASHTRA BOMBAY^ [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED TO]
RAM CHANDRA SINGH VS. SAVITRI DEVI [REFERRED TO]
STATE OF NAGALAND VS. LIPOK A O [REFERRED TO]
STATE OF A P VS. T SURYACHANDRA RAO [REFERRED TO]
A V PAPAYYA SASTRY VS. GOVERNMENT OF A P [REFERRED TO]
A A GOPALAKRISHNAN VS. COCHIN DEWASWOM BOARD [REFERRED TO]
PUNDLIK JALAM PATIL VS. EXE ENG JALGAON MEDIUM PROJECT [REFERRED TO]
ORIENTAL AROMA CHEMICAL INDUSTRIES LTD VS. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION [REFERRED TO]
SOHAN VS. ABDUL HAMEED KHAN [REFERRED TO]
NIRMALA DEVI VS. UPPER COMMISSIONER NAGAR NIGAM [REFERRED TO]
STATE OF U.P. VS. DHAMPUR SUGAR MILLS LTD. [REFERRED TO]
GIRRAJ PRASAD VS. STATE OF RAJASTHAN AND ORS. [REFERRED TO]
B.R. MALLIKARJUNA VS. D. GEETHA [REFERRED TO]
KANHAIYA LAL AND OTHERS VS. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS [REFERRED TO]
MOTI RAM VS. SHIV SARAN [REFERRED TO]
GAUHAR ALI, S/O LATE IBRAHIM ALI VS. MUNICIPAL CORPORATION, MALVIYA ROAD, RAIPUR [REFERRED TO]
RAJ KUMAR BHATIA VS. SUBHASH CHANDER BHATIA [REFERRED TO]