GUDDI DEVI Vs. STATE OF U. P.

Referred Judgements :-

ALLEN V. FLOOD [REFERRED TO]
QUINN V. LEATHEM [REFERRED TO]
HERRINGTON V. BRITISH RAILWAYS BOARD [REFERRED TO]
MAHAVIR SAHKARI AVAS SAMITI LTD. V. STATE OF U.P. [REFERRED TO]
STATE OF MADHYA PRADESH VS. VISHNU PRASAD SHARMA [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
BHUDAN SINGH VS. NABI BUX [REFERRED TO]
CAREW AND COMPANY LIMITED VS. UNION OF INDIA AND TATA ENGG AND LOCOMOTIVE COMPANY LIMITED [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
ATMA RAM MITTAL VS. ISHWAR SINGH PUNIA [REFERRED TO]
SHREECHAMUNDIMOPEDSLTD VS. CHURCH OF SOUTH INDIA TRUST ASSOCIATION CSICINOD SECRETARIAT MADRAS [REFERRED TO]
RAM CHAND VED PRAKASH VS. UNION OF INDIA [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [REFERRED TO]
STATE OF GUJARAT VS. ESSAR OIL LIMITED [REFERRED TO]
VINOD KUMAR ANNAD VS. A D SHARMA [REFERRED TO]
SHEELA DEVI AND ORS. VS. STATE OF U.P. AND ORS. [REFERRED TO]
GOPAL TEWARI VS. DISTRICT PANCHAYAT RAJ OFFICER, DEORIA AND OTHERS [REFERRED TO]