VINOD SINGH Vs. STATE OF U.P.

JUDGEMENT

(1.) This Bench has been constituted under the order passed today by Hon'ble the Senior Judge.

(2.) Heard Shri Shrikant Tripathi, learned counsel appearing for the petitioner, Shri Ravindra Pratap Singh, learned Additional Chief Standing Counsel representing the State-respondents and Shri Abhinav N. Trivedi, learned counsel representing the respondent no.6-King George's Medical University, Lucknow.

(3.) Petitioner is present in person as well.