VINAY KUMAR Vs. STATE OF U P

JUDGEMENT

(1.) Heard Mr. Chandra Prakash Pandey, learned counsel for the applicant-Dr. Vinay Kumar in Criminal Misc. Bail Application No. 4334 of 2019, Mrs. Swati Agarwal, learned counsel for the applicant-Pramod Yadav, in Criminal Misc. Bail Application No. 5285 of 2019 and Mr. Om Prakash Mishra, learned A.G.A. for the State in both the bail applications.

(2.) Perused the material on record.

(3.) Both the bail applications have been filed by the applicants-Dr. Vinay Kumar & Pramod Yadav with a prayer to enlarge them on bail in Case Crime No. 139 of 2018, under Sections 376-D, 452 306 & 506 I.P.C., Police Station-Paraur, District Saharanpur, during the pendency of the trial.