RAMESHWAR PRASAD Vs. STATE OF U P

JUDGEMENT

(1.) Short counter affidavit filed on behalf of the informant in Court today is taken on record.

(2.) Heard Mr. Amit Daga, learned counsel for the applicant, Mr. Dharmendra Singhal, learned counsel for the informant and Mohd. Shoaib Khan, learned A.G.A. for the State.

(3.) Perused the material on record.