REGENT COMPUTRONICS PVT. LTD.

GANGA PRASAD RAI Appellant

V/S

KEDAR NATH RAI Respondents

Referred Judgements :-

TROJAN AND COMPANY VS. RM N N NAGAPPA CHETTIAR [REFERRED TO]
VENKATARAMANA DEVARU STATE OF MYSORE VS. STATE OF MYSORE:VENKATARAMANA DEVARU [REFERRED TO]
RAM CHARAN DAS VS. GIRIJA NANDINI DEVI [REFERRED TO]
RATNAM CHETTIAR VS. S M KUPPUSWAMI CHETTIAR [REFERRED TO]
RAM SARUP GUPTA VS. BISHUN NARAIN INTER COLLEGE [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
OM PRAKASH GUPTA VS. RANBIR B GOYAL [REFERRED TO]
ISHWAR DUTT VS. LAND ACQUISITION COLLECTOR [REFERRED TO]
HARI SHANKAR SINGHANIA VS. GAUR HARI SINGHANIA [REFERRED TO]
STATE BANK OF INDIA VS. S N GOYAL [REFERRED TO]
RANGANAYAKAMMA VS. K S PRAKASH [REFERRED TO]
BACHHAJ NAHAR VS. NILIMA MANDAL [REFERRED TO]
SHUB KARAN BHBNA ALIAS SHUB KARAN PRASAD BUBNA VS. SITA SARAN BUBNA [REFERRED TO]
STATE OF MAHARASHTRA VS. HINDUSTAN CONSTRUCTION COMPANY LTD [REFERRED TO]
KALYAN SINGH CHOUHAN VS. C P JOSHI [REFERRED TO]
MARIA MARGARIDA SEQUERIA FERNANDES VS. ERASMO JACK DE SEQUERIA DEAD THROUGH L RS [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]

JUDGEMENT

(1.) This second appeal arises out of the judgment and decree dated 19.01.1999 and 25.01.1999 respectively, entered by learned District Judge, Siddharth Nagar, in Civil Appeal No. 40 of 1998, Kedarnath Vs. Ganga Prasad Rai and another, which partly modifies and largely upsets the judgment and decree dated 26.03.1998 and 07.04.1998 respectively rendered by the learned II-Additional Civil Judge (Junior Division), Bansi, Siddharth Nagar in Original Suit No. 295 of 1980, Kedar Nath Vs. Ganga Prasad Rai and another.

(2.) This second appeal has been instituted by Ganga Prasad Rai, who is arrayed as defendant no. 1 in the suit.

(3.) Civil action was brought by the plaintiff-respondent no.1, against the defendant no.1-appellant and defendant no.2-respondent no.2, by instituting Original Suit No. 295 of 1980, Kedar Nath Vs. Ganga Prasad and others, before the IInd Additional Civil Judge (Junior Division), Bansi, District Basti (Siddharth Nagar). The genealogical table set out in the plaint which describes the respective positions of the parties to the suit is extracted below.

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GANGA PRASAD RAI Vs. KEDAR NATH RAI

Referred Judgements :-

JUDGEMENT

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