LAWS(ALL)-2019-10-241

STATE OF U.P. Vs. SURENDRA PAL SINGH

Decided On October 22, 2019
STATE OF U.P. Appellant
V/S
SURENDRA PAL SINGH Respondents

JUDGEMENT

(1.) C.M. Application No. 142143 of 2018 (Application for Condonation of Delay) and C.M. Application No. 142145 of 2018 (Application for Review).

(2.) Heard learned counsel for the petitioners and the learned counsel for the respondents.

(3.) The application for review in question has been moved by the review petitioners-State seeking review of the judgment and order dated 15.12.2010, passed by the Division Bench of this Court in the Writ Petition No. 7778 (S/B) of 1991 (State Of U.P. and others v. Surendra Pal Singh and others).