SAVEJ @ SEBI Vs. STATE OF U P

JUDGEMENT

(1.) Supplementary affidavit filed on behalf of the applicant in Court today is taken on record.

(2.) Heard Sri Amit Daga, learned counsel for the applicant, Sri A.Z. Khan, learned counsel for the complainant and Sri Om Prakash Mishra, Chauhan, learned A.G.A. for the State.

(3.) Perused the material on record.