WALI MOHAMMAD Vs. STATE OF U.P.

JUDGEMENT

(1.) Supplementary filed today on behalf of applicant is taken on record.

(2.) Heard Shri V.P. Srivastava, learned Senior Counsel assisted by Shri Mohd. Monis, learned counsel for the applicant as well as Shri Sushil Kumar Pandey, learned counsel appearing for the informant and also learned A.G.A.

(3.) Perused the record.