LAWS(ALL)-2019-2-254

SAINATH CHARITABLE TRUST Vs. UNION OF INDIA

Decided On February 22, 2019

Sainath Charitable Trust Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

GULLAPALLI NAGESWARA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
NAGARJUNA CONSTRUCTION CO LTD VS. GOVT OF ANDHRA PRADESH [REFERRED TO]

JUDGEMENT

(1.) In the present petition for writ, following reliefs are sought:

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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