PARSI PANCHAYAT Vs. STATE OF U.P.

Referred Judgements :-

WAZIR CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
THAKUR AMAR SINGHJI VS. STATE OF RAJASTHAN [REFERRED TO]
RAJA RAJINDER CHAND VS. SUKHI [REFERRED TO]
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED VS. STATE OF BOMBAY [REFERRED TO]
DALMIA DADRI CEMENT CO LIMITED DALMIA DADRI CEMENT LIMITED VS. COMMISSIONER OF INCOME TAX:UNION OF INDIA [REFERRED TO]
BISHAN DEVI VS. STATE OF PUNJAB [REFERRED TO]
PROMOD CHANDRA DEB BADA KUMAR PRATAP GANGADEB HER HIGHNESS MAHA RAJMATA SURATARANGINI DEBI VS. STATE OF ORISSA [REFERRED TO]
AMARSARJIT SINGH UMRAO SINGH SATINDER SINGH RAGHVINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
BISWAMBHAR SINGH VS. STATE OF ORISSA [REFERRED TO]
STATE OF ORISSA VS. RAM CHANDRA DEV:MOHAN PRASAD SINGH DEO [REFERRED TO]
LALLI YESHWANT SINGH DEAD VS. RAO JAGDISH SINGH [REFERRED TO]
PIERCE LESLIE AND CO LIMITED MISS VIOLET OUCHTERIONYONY WAPSHARE VS. VIOLET OUCHTERLONG WAPSHARE [REFERRED TO]
MOHAMMAD HANIF VS. STATE OF ASSAM [REFERRED TO]
BHAWANJI LAKHAMSHI VS. HIMATLAL JAMNADAS DANI [REFERRED TO]
STATE OF UTTAR PRADESH VS. ZAHOOR AHMAD [REFERRED TO]
STATE OF RAJASTHAN VS. SAJJANLAL PANJAWAT [REFERRED TO]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. PURSHOTTAMDASTANDON:LT COL PURANSINGHTHAPA [REFERRED TO]
R V BHUPALPRASAD VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SCINDIA EMPLOYEES UNION VS. STATE OF MAHARASHTRA [REFERRED TO]
HAJEE S V M MOHAMED JAMALUDEEN BROS AND COMPANY VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
SHARDA DEVI VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. LALJI TANDON [REFERRED TO]
SHANTI PRASAD DEVI VS. SHANKAR MAHTO [REFERRED TO]
PRADEEP OIL CORPORATION VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
AZIM AHMAD KAZMI VS. STATE OF U P [REFERRED TO]
YAR MUHAMMAD VS. LAKSHMI DAS [REFERRED TO]
LALA KISHUN CHAND VS. SHEO DUTTA [REFERRED TO]
PURSHOTTAM DASS TANDON VS. STATE OF U P LUCKNOW [REFERRED TO]
SHAKIRA KHATOON KAZMI VS. STATE OF UTTAR PRADESH [REFERRED TO]
JNANENDRA NATH NANDA VS. JADU NATH BANERJI [REFERRED TO]
ANAND KUMAR SHARMA VS. STATE OF U.P. [REFERRED TO]
STATE OF UTTAR PRADESH VS. UNITED BANK OF INDIA [REFERRED TO]