LAWS(ALL)-2019-10-100

GEETA DEVI Vs. S.D.O.

Decided On October 22, 2019
GEETA DEVI Appellant
V/S
S.D.O. Respondents

JUDGEMENT

(1.) Heard. 1. Shri Abhubhav Awasthi holding brief of Shri Manoj Kumar Mishra, learned counsel for the petitioner informs the Court that the election petition has ultimately been rejected.

(2.) Shri Sanjay Tripathi, learned counsel for the opposite party no. 2 is not present.

(3.) None has appeared on behalf of the opposite parties no. 3 and 4.