LAWS(ALL)-2019-4-216

KANHAIYA PAL Vs. STATE OF U. P.

Decided On April 04, 2019
Kanhaiya Pal Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Ref: Criminal Misc. Bail Application No. 385877 of 2016.?

(2.) Heard learned counsel for the appellant and learned A.G.A.

(3.) Perused the record.