(1.) Heard learned counsel for petitioner on exemption application.
(2.) The exemption sought by petitioner is granted.
(3.) Heard Sri Prashant Pandey, learned counsel for petitioner, and Sri Om Prakash, learned AGA. Perused the impugned orders.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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