AMARNATH YADAV Vs. STATE OF U P

Referred Judgements :-

QUINN VS. LEATHERN [REFERRED TO]
LONDON GRAVING DOCK CO. LTD. VS. MORTON [REFERRED TO]
CHANDER @ CHANDRA VS. STATE OF U.P. [REFERRED TO]
ZUBAIR VS. STATE OF U.P. [REFERRED TO]
HERRINGION VS. BRITISH RAILWAYS BOARD [REFERRED TO]
HOME OFFICE VS. DORSET YACHT CO. [REFERRED TO]
PRAMOD KUMAR SAXENA VS. UNION OF INDIA AND OTHERS [REFERRED TO]
FIDA HUSSAIN BOHRA VS. STATE OF MAHARASHTRA [REFERRED TO]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
SARVA SHRAMIK SANGHATANA K V MUMBAI VS. STATE OF MAHARASHTRA [REFERRED TO]
GOVT OF KARNATAKA VS. GOWRAMMA [REFERRED TO]
DEEPAK BAJAJ VS. STATE OF MAHARASHTRA [REFERRED TO]
IZHARUL HAQ ABDUL HAMID SHAIKH VS. STATE OF GUJARAT [REFERRED TO]
SUNDER LAL VS. STATE [REFERRED TO]
SALIM VS. STATE OF UTTAR PRADESH [REFERRED TO]