OM PRAKASH AWASTHI Vs. STATE OF U P

JUDGEMENT

(1.) Shashi Kant Gupta

(2.) WRIT Petition No. 60991 of 2006, O. P. Awasthi v. State of U. P. and others, inter alia, has been filed for quashing the appointment letters dated 18.5.2006 and 14.2.2006 issued in favour of respondents No. 6 and 7 (Narain Dutt Sharma and Bhagwat Saran) by the respondent No. 5 Authorized Controller/Committee of Management, C.A.S. Intermediate College, Fareedpur district Bareilly.

(3.) THE background facts in nutshell are as follows :