HILTEX INDUSTRIES FABRICS PVT LTD Vs. ADDITIONAL DIRECTOR GENERAL OF FACTORIES ORDINANCE EQUIPMENT FACTORY

JUDGEMENT

(1.) Heard Sri S.U.Khan for petitioner Shri Yatindra Singh learned Advocate General for respondentNo.s 1,2 and 4, Shri S.N.Srivastava for respondent no.3 Sri S.P.Gupta and Sri C.B.Yadav for respondent no.5 and Shri R.N.Singh for respondent no.6

(2.) We have perused the writ petition, counter affidavit and rejoinder affidavit.

(3.) The petitioner has prayed for a mandamus directing the respondent no.1 to enter into contract with the petitioner pertaining to 375 gms. W P for canvas cloth quantity 3,18,300 meters or 3,48,400 meters in pursuance to the tender dated 30.4.98 in accordance with its opening and result of the opening made on 15.5.98 and not otherwise.