REGENT COMPUTRONICS PVT. LTD.

RAKESH KUMAR Appellant

V/S

RAKESH GUPTA Respondents

Referred Judgements :-

SATYA PRAKASH V. DISTRICT JUDGE,GHAZIABAD [REFERRED TO]
DR. KAILASH NARAIN SHARMA V. ADDITIONAL DISTRICT JUDGE JHANSI [REFERRED TO]
L.I.C. OF INDIA V. RAM PAL SINGH BISEN [REFERRED TO]
MOHAMMAD RIHAN ANSARI V. SARDAR JASWANT SINGH [REFERRED TO]
MOHAN LAL V. LAXMAN DAS [REFERRED TO]
MOHD. SIDDIQUI V. IIND ADDITIONAL DISTRICT JUDGE UNNAO [REFERRED TO]
THIRU JOHN V SUBRAHMANYAM VS. RETURNING OFFICER:RETURNING OFFICER [REFERRED TO]
JANKI DEVI BHAGAT TRUST AGRA VS. RAM SWARUP JAIN [REFERRED TO]
SAMIR MUKHERJEE VS. DAVINDER K BAJAJ [REFERRED TO]
INDER SAIN BEDI VS. CHOPRA ELECTRICALS [REFERRED TO]
CH BIRBAL SINGH VS. HARPHOOL KHAN [REFERRED TO]
CHAUBEY SUSHIL CHANDRA VS. RAJ BAHADUR [REFERRED TO]
BALDEV DAS VS. RAM KHELAWAN [REFERRED TO]
V K GADKARI VS. IIND A D J ALIGARH [REFERRED TO]
RAM KISHORE SETH VS. RAM AVTAR [REFERRED TO]
STATE OF MADHYA PRADESH VS. MAHARANI USHADEVI [REFERRED TO]
M/S PARK STREET PROPERTIES (PVT) LTD. VS. DIPAK KUMAR SINGH & ANR. [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. A.K. Srivastava, learned counsel for the revisionist, who was the tenant/defendant and Mr. Manish Goyal, learned counsel for the respondent, who was the plaintiff/landlord.

(2.) This revision has been filed praying for setting aside of the judgment dated 13.1.2017 in S.C.C. Suit No. 07 of 2015 (Rakesh Gupta v. Rakesh Kumar ), passed by the Additional District Judge, Small Causes Courts, Gautam Budh Nagar.

(3.) Briefly stated, the facts of the case are that respondent-plaintiff is the owner and the landlord of the Building No. D-187, Sector 10, NOIDA, District-Gautam Budh Nagar. In the basement of the aforesaid building, the revisionist was the tenant since 15.08.2012. The respondent/plaintiff issued a notice dated 19.12.2014 under Section 106 of the Transfer of Properties Act, which was served upon the revisionist/tenant, whereby he determined the tenancy and demanded arrears of rent. The revisionist/tenant gave a reply on 17.1.2015 through his counsel.

Click here to view full judgment.

RAKESH KUMAR Vs. RAKESH GUPTA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address