LAWS(ALL)-2018-7-331

MANRAJ Vs. SABHAJIT

Decided On July 27, 2018
MANRAJ Appellant
V/S
Sabhajit Respondents

JUDGEMENT

(1.) Matter is taken up in revised list.

(2.) None appeared on behalf of the opposite parties.

(3.) Heard Sri I.D.Shukla, learned counsel for the petitioner and perused the record.