MOHD. KHALID Vs. STATE OF U.P.

Referred Judgements :-

NANHA S/O NABBAN KHA V. STATE OF U.P. [REFERRED TO]
SATYENDRA V. STATE OF UTTAR PRADESH [REFERRED TO]
CHANDER ALIAS CHANDRA V. STATE OF U.P. [REFERRED TO]
PARBHANI TRANSPORT CO OPERATIVE SOCIETY LIMITED VS. REGIONAL TRANSPORT AUTHORITY AURANGABAD [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
PRAHLAD SINGH BHATI VS. N C T DELHI [REFERRED TO]
PURAN VS. RAMBILAS [REFERRED TO]
NARINDERJIT SINGH SAHNI VS. UNION OF INDIA [REFERRED TO]
RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [REFERRED TO]
P RAMACHANDRA RAO VS. STATE OF KARNATAKA [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RANJAN alias PAPPU YADAV [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE VS. AMARMANI TRIPATHI [REFERRED TO]
STATE VS. AMARMANI TRIPATHI [REFERRED TO]
RAJESH RANJAN YADAV ALIAS PAPPU YADAV VS. CBI [REFERRED TO]
PRAMOD KUMAR SAXENA VS. UNION OF INDIA [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [REFERRED TO]
DIPAK SHUBHASHCHANDRA MEHTA VS. C B I [REFERRED TO]
HARI OM VS. STATE OF UTTAR PRADESH [REFERRED TO]