(1.) Supplementary affidavit filed by applicant's counsel is taken on record.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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