ROHIT Vs. STATE OF U.P. AND ORS

Referred Judgements :-

DIWAKAR DUTT BHATT V. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
DURGA ENTERPRISES (P) LTD. V. PRINCIPAL SECRETARY,GOVT. OF U.P. [REFERRED TO]
SHREE NARAYAN SINGH V. STATE OF U.P. [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHU [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. DOLLY DAS [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
T K RANAGARAJAN VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED TO]
S J S BUSINESS ENTERPRISES P LTD VS. STATE OF BIHAR [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [REFERRED TO]
SANJANA M WIG VS. HINDUSTAN PETRO CORPORATION [REFERRED TO]
L K VARMA VS. H M T LTD [REFERRED TO]
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD VS. JAHAN KHAN [REFERRED TO]
SATWATI DESWAL VS. STATE OF HARYANA [REFERRED TO]
SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [REFERRED TO]
EXECUTIVE ENGINEER VS. SRI SEETARAM RICE MIL [REFERRED TO]
INDIAN SUGAR MILLS ASSOCIATION VS. SECY TO GOVERNMENT UTTAR PRADESH LABOUR DEPARTMENT [REFERRED TO]
INDRA NARAIN TRIPATHI VS. UNION OF INDIA [REFERRED TO]
SUBHASHREE DAS ALIAS MILLI VS. STATE OF ORISSA [REFERRED TO]
ALASKA TECH VS. STATE OF U.P. [REFERRED TO]
BUDH GRAMIN SANSTHAN VS. STATE OF U.P. [REFERRED TO]
KAILASH SINGH VS. STATE OF U.P. [REFERRED TO]
KAKA ADVERTISING AGENCY VS. U P TECHNICAL UNIVERSITY [REFERRED TO]