(1.) Supplementary affidavit filed today in Court, is taken on record.
(2.) Heard Sri Ganesh Mani, learned counsel for the petitioners, Sri Jitendra Singh, learned A.G.A. for the State and perused the impugned FIR as well as material brought on record.
(3.) This petition has been filed by the petitioners with a prayer to quash the FIR dated 21.11.2017 registered as Case Crime No.329 of 2017, under Section 363 I.P.C., Police Station Kopaganj, District Mau.