(1.) Sri Pramod Kumar Gupta, Advocate has filed his 'Parcha' on behalf of the opposite party, which is taken on record.
(2.) Heard learned counsel for the applicant, learned A.G.A.and Sri Pramod Kumar Gupta, learned counsel for the opposite party.
(3.) Perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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